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Heard Mr. Nikhil Yadav, Adv. appearing on behalf of the Petitioner/ Operational Creditor and Mr. Tanuj Gupta, Adv. appearing on behalf of the Respondent/ Corporate Debtor. It has been submitted by both the counsels that matter has been amicably settled between the parties. Learned counsel for the Petitioner seeks to withdraw this petition. Permission granted. CP No. (IB)- 21/9/JPR/2020 is dismissed as withdrawn.