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Judgment
3 paragraphs · 36 words
Heard the argument of the Ld. Counsel for the Petitioner.
This Company Petition is admitted and Mr. Sachin Rajendra Singhavi having its Registration No. IBBI/IPA-001/IP-P-01289/2018-2019/12066 is appointed as an Interim Resolution Professional
Detailed Judgment later on.