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Judgment
4 paragraphs · 32 words
ORDER
103.
C.P. (IB)-1311/(MB)/2018
Heard the argument of the Ld. Counsel for the parties. the petition is admitted.Mr. Shashi Agarwal, having Reg. No. IBBI/IPA-001/IP-P00470/2017-18/10813 is appointed as IRP.
Detailed judgment later on.
