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Judgment
5 paragraphs · 69 words
ORDER
Advocate, Mr. Nirav P. Shah is present on behalf of the Petitioner and Advocate Mr. Jainish Shah is present on behalf of the respondent.
Both sides have submitted that the matter has been settled.
Accordingly, the learned lawyer appearing on behalf of the Petitioner has filed a withdrawal pursis.
In view of that, the present IB Petition, i.e. CP (IB) No. 706 of 2019, is dismissed as withdrawn.