AI Structured Summary
Not yet generated for this judgment
Judgment
2 paragraphs · 18 words
ORDER
On the Withdrawal Memo filed by the Operational Creditor counsel, this IBA/525/2019 is hereby dismissed as withdrawn.
National Company Law Tribunal · Decided on 2 August 2019
AI Structured Summary
Not yet generated for this judgment
On the Withdrawal Memo filed by the Operational Creditor counsel, this IBA/525/2019 is hereby dismissed as withdrawn.