AI Structured Summary
Not yet generated for this judgment
Judgment
2 paragraphs · 55 words
Mr.G.Saibaba, the Counsel on record for the Petitioner is present through Video Conferencing Platform. None appears for the Respondent.
However, it is represented by the Ld. Counsel for the Petitioner that the matter has been settled as between the parties and seeks to withdraw this Petition. In the circumstances this Petition stands dismissed as withdrawn.