Tribunals and CommissionsDivision Bench(2022) 06 NCLT CK 0710

Teemage Builders Pvt Ltd vs Preca Solutions India Pvt Ltd

National Company Law Tribunal · Decided on 16 June 2022

HON’BLE JUDGES
Bhaskara Pantula Mohan, Member (J) · Dr. Binod Kumar Sinha, Member (T)
CASE NUMBER
Company Petition IB/280/2021

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Judgment

2 paragraphs · 36 words

Learned Counsel for the Operational Creditor appeared via video conference.

In view of settlement arrived at between the parties and copy of the settlement memo has been filed by the Operational Creditor, the CP(IB)/280/2021 stands closed.