AI Structured Summary
Not yet generated for this judgment
Judgment
2 paragraphs · 65 words
It is a transfer application moved by the petitioner based on the order passed by Hon'ble NCLAT on 03.03.2020. It is apparent on record that CP (IB)-1071/2019 was filed on 08.07.2019 before Kolkata NCLT. Owing to shortage of members at Kolkata, this CP is hereby transferred to Bench - V NCLT New Delhi with a direction to list it on 20.10.2020.
Accordingly, application is allowed.
