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Judgment
7 paragraphs · 80 words
Corrigendum
1.
This matter was not on Board today and was taken up upon mentioning.
2.
In the order dated 21.08.2024, inadvertently the name of the RP was not recorded In view of the above, Mr. Sanjeev Jhunjhunwala, IBBI Registration No. IBBI/IPA-001/IP-P00325/2017-18/10595, email ID: sanjeevjhunjhunwala@gmail.com is hereby appointed as Resolution Professional.
| IN THE MATTER OF | MAGMA FINCROP LTD VSTANTIA AGROCHEMICALS PRIVATE LIMITED |
| UNDER SECTION | SEC 433(E)/433(F) OF CA 1956 |
1.
Ld. Counsel for the parties present.
2.
Post this matter on 26.09.2024.