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Tribunals and CommissionsFull Bench(2022) 12 NCLAT CK 0339

Syndicate Steel Trader vs Vijay Kumar Gupta & Ors.

National Company Law Appellate Tribunal · Decided on 7 December 2022

HON’BLE JUDGES
Ashok Bhushan, Chairperson · Dr. Alok Srivastava, Member (Technical) · Mr. Barun Mitra, Member (Technical)
CASE NUMBER
Company Appeal (AT) (Insolvency) No. 752, 756, 766, 1079/2022

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Judgment

3 paragraphs · 45 words

O R D E R

07.12.2022: These Appeals have been filed challenging two Orders dated 27th April, 2022 and 18th May, 2022. An Application has been filed by the Appellants praying for withdrawal of the Appeals. Application is allowed.

These Appeals are dismissed as withdrawn.