Tribunals and CommissionsSingle Bench(2019) 12 NCLT CK 0606

Suvidha Safety Solutions Pvt Ltd vs Phalanx Labs Private Limited

National Company Law Tribunal · Decided on 16 December 2019

HON’BLE JUDGES
Janab Mohammed Ajmal, Member (Judicial)
RESULT
Dismissed
CASE NUMBER
TRANSFER PETITION NO. COMPANY PETITION/APPLICATION NO.CP(IB) NO. 208/9/AMR/2019

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Judgment

1 paragraphs · 34 words

Counsel for the Petitioner is present. Withdrawal memo filed. Perused the same. Heard. The Company Petition is accordingly dismissed as withdrawn under Rule-8 of the Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules 2016.