AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 65 words
Heard Mr. Dhruv Singhal, Adv. appearing for the Petitioner/ Operational Creditor. Ms. Akshita Koolwal, Adv. appearing for the Respondent/ Corporate Debtor. An application has been filed for withdrawal of the present petition for seeking liberty to file appropriate proceedings before any other court of law. Permission granted. CP No. (IB)- 331/9/JPR/2019 is dismissed as withdrawn with the liberty to resort appropriate remedy under the law.