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Judgment
4 paragraphs · 46 words
ORDER (through video conferencing)
Learned Lawyer, Mr. Nilesh Udemani appeared on behalf of the Respondent.
Learned Lawyer, Mr. Vivek Shah appearing on behalf of the Petitioner and filed a pursuit to withdraw the instant petition. The permission is granted.
Accordingly, CP(IB) 806/2019 is dismissed as withdrawn.