Tribunals and CommissionsDivision Bench(2019) 11 NCLT CK 0834

Stressed Assets Stabilization Fund (SASF) vs Ramana Sekhar Steels Ltd

National Company Law Tribunal · Decided on 13 November 2019

HON’BLE JUDGES
S. Vijayaraghavan, Member (Technical) · B.S.V. Prakash Kumar, Member (Judicial)
RESULT
Allowed
CASE NUMBER
MA/1249/2019 in IBA/829/2019

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Judgment

2 paragraphs · 56 words

ORDER

It is an application filed by the Interim Resolution Professional u/s.12(A) of the Insolvency and Bankruptcy Code, 2016 seeking withdrawal of the Company Petition based on 100% approval given by the CoC in its meeting dated 08.11.2019 for withdrawal of the Insolvency and Bankruptcy Application, this IBA/829/2019 is hereby dismissed as withdrawn by allowing MA/1249/2019.