Tribunals and CommissionsDivision Bench(2021) 03 NCLT CK 0621

STI Infrastructure Ltd vs Agroh Infrastructure Developers Pvt Ltd

National Company Law Tribunal · Decided on 26 March 2021

HON’BLE JUDGES
Manorama Kumari, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
C.P.(IB)/4(MP)2021

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Judgment

3 paragraphs · 37 words

None appeared on behalf of the Petitioner, however, a pursis is received from the side of the Petitioner requesting for withdrawal of the instant petition.

The permission is granted.

Accordingly, the instant petition is dismissed as withdrawn.