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Tribunals and CommissionsDivision Bench(2023) 06 NCLT CK 2946

State Bank Of India vs Vibha Agro Tech Limited

National Company Law Tribunal · Decided on 5 June 2023

HON’BLE JUDGES
Dr. Venkata Ramakrishna Badarinath Nandula, Member (Judicial) · Sh. Charan Singh, Member (Technical)
CASE NUMBER
CP(IB) No.645/7/HDB/2018

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Judgment

2 paragraphs · 36 words

O R D E R

Orders in CP 645/7/HDB/2018 pronounced. Recorded vide separate sheets. This Company Petition is hereby allowed. Corporate Debtor is admitted into CIRP as per the terms mentioned in the order. Moratorium imposed.