Tribunals and CommissionsDivision Bench(2022) 09 NCLT CK 0262

State Bank of India vs Sri Kailashchandra Sukanraj Jain & Anr.

National Company Law Tribunal, Hyderabad Bench-1 · Decided on 9 September 2022

HON’BLE JUDGES
Telaprolu Rajani, Member (Judicial) · Veera Brahma Rao Arekapudi, Member (Technical)
CASE NUMBER
IA(IBC)/536 769/2022 (Company Petition IB/140/2021)

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O R D E R

IA536 & 769/2022

IA 769/2022is filed by the Resolution Professional seeking permission to file bankruptcy application by the Financial Creditor under section 106. IA is allowed.

IA 536/2022 as the permission is granted for filing bankruptcy application IA 536 application become infructuous. Accordingly disposed of.