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Judgment
5 paragraphs · 52 words
IA537 & 767/2022
IA 767/2022 is filed by the Resolution Professional seeking permission to file bankruptcy application by the Financial Creditor under section 106. IA is allowed.
IA 537/2022 as the permission is granted for filing bankruptcy application IA 537 application become infructuous. Accordingly disposed of.
Sd/- MEMBER (T)
Sd/- MEMBER (J)
