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Tribunals and CommissionsDivision Bench(2024) 07 NCLT CK 1654

State Bank Of India vs Prathyusha Resources & Infra Pvt Ltd

National Company Law Tribunal, Amaravati Bench · Decided on 1 July 2024

HON’BLE JUDGES
Rajeev Bhardwaj, Member (Judicial) · Sanjay Puri, Member (Technical)
RESULT
Allowed
CASE NUMBER
CP(IB)/27/7/AMR/2020; IA(IBC)/211/2024

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Judgment

2 paragraphs · 67 words

This application has been filed by the Liquidator seeking to grant extension of further six months period from 30.06.2024 to 31.12.2024 for continuation of Liquidation process of the CD. Heard. Keeping in view of the facts mentioned in the application and submissions of the Ld. Counsel, the IA(IBC)/211/2024 is allowed and extended the liquidation period from 30.06.2024 to 31.12.2024.

Accordingly, IA (IBC)/211/2024 is allowed and disposed of