CourtKutchehry.com
Tribunals and CommissionsDivision Bench(2021) 11 NCLT CK 0336

State Bank Of India vs M/s. Indo Alusys Industries Ltd.

National Company Law Tribunal · Decided on 8 November 2021

HON’BLE JUDGES
Ramalingam Sudhakar, President · Hemant Kumar Sarangi, Member (Technical)
CASE NUMBER
(IB)-925(PB)/2020

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

3 paragraphs · 53 words

IA-5037/2021:-

This is an application filed by the financial creditor duly signed by the counsel on record for withdrawal of the main Company Petition No. (IB)-925(PB)/2020 on the basis of the settlement arrived at between the parties. Accordingly, IA-5037/2021 stands allowed; CP No. (IB)-925(PB)/2020 is disposed of as withdrawn.

IA-5037/2021 stands disposed of.