Tribunals and CommissionsDivision Bench(2022) 06 NCLT CK 0415

State Bank of India vs Kingston Paptech Pvt Ltd

National Company Law Tribunal, Ahmedabad · Decided on 29 June 2022

HON’BLE JUDGES
Madan B. Gosavi, Member (J) · Kaushalendra Kumar Singh, Member (T)
CASE NUMBER
C.P.(IB)/65(AHM)2022

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Judgment

2 paragraphs · 26 words

ORDER

We heard Learned Counsel for the SBI. Since the debt is assigned to Raj Radhe Finance Limited, this application becomes infructuous. Hence, stands disposed of.