Tribunals and CommissionsDivision Bench(2023) 06 NCLT CK 3015

Sri Varalaxmi Projects Pvt Ltd vs Ramky Infrastructure Ltd

National Company Law Tribunal · Decided on 22 June 2023

HON’BLE JUDGES
Telaprolu Rajani, Member (J) · Charan Singh, Member (T)
CASE NUMBER
Company Petition IB/16/2022

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

2 paragraphs · 32 words

ORDER

Mr. Maheshwar Counsel appearing on behalf of the Operational Creditor submits that matter has becomes infructuous and seeks this Tribunal to dismiss this application. Hence, this application is dismissed as infructuous.