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Judgment
(PER: HON'BLE MR. JUSTICE JAYANT BANERJI)
A compliance affidavit has been filed on 03.11.2026 which is of Dr. M.B.Ashwath, who assumed the charge of the Tahsildar, Bengaluru South Taluk, Bengaluru Urban District on 17.09.2026. The RTCs pertaining to the concerned survey numbers has been filed along with the compliance affidavit. A copy of which has already been served on account of the complainant.
Learned AGA has demonstrated that the RTC has been duly amended and issued in favour of Sri. C. Shridharan, who is stated to be the testator of a Will in which the beneficiary is the complainant.
Learned counsel for the complainant acknowledges compliance of the order of the writ Court.
This contempt petition is consigned and the accused are discharged.