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Tribunals and CommissionsDivision Bench(2020) 02 NCLT CK 0875

SMP Construction Pvt. Ltd. vs Reach Seamless Ltd.

National Company Law Tribunal, Kolkata Bench · Decided on 21 February 2020

HON’BLE JUDGES
Virendra Kumar Gupta, Member (T) · M. B. Gosavi, Member (J)
RESULT
Disposed Of
CASE NUMBER
CP(IB)No.272/KB/2019; CA(IB) No. 160/KB/2020

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Judgment

2 paragraphs · 33 words

ORDER

Ld. IRP appears. Ld. Counsel for the applicant appears. He seeks permission to withdraw the CA(IB) 160/KB/20. Permission is granted. CA(IB) 160/KB/20 stands withdrawn and disposed off. CP is already disposed off.