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Judgment
5 paragraphs · 63 words
ORDER (through video conferencing)
Advocate, Mr. Sanket Gupta is present on behalf of Mr. Anand Nanavati, Advocate for the Petitioner.
Advocate, Mr. Aditya J Pandya is present on behalf of the Respondent.
The Learned Lawyer for the Petitioner filed withdrawal pursuits on behalf of the Advocate, Mr. Anand Nanavati for withdrawal of the instant application.
Accordingly, the instant application is dismissed as withdrawn.