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Judgment
4 paragraphs · 43 words
ORDER (through video conferencing)
Ms. Rashmi Jain, advocate, appeared on behalf of advocates, Mr. Nipun Singhvi and Mr. Vishal Dave for the Petitioner filed a pursis to withdraw the instant petition.
The permission is granted.
Accordingly, CP(IB) No. 24/2020 is dismissed as withdrawn.
