Tribunals and CommissionsDivision Bench(2022) 05 NCLT CK 0386

Small Industries Development Bank Of India vs Sanjeev Rai Mehta

National Company Law Tribunal, Chandigarh Bench · Decided on 24 May 2022

HON’BLE JUDGES
Subrata Kumar Dash, Member (Technical) · Harnam Singh Thakur, Member (Judicial)
CASE NUMBER
CP (IB) No. 255/Chd/Hry/2021

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Judgment

1 paragraphs · 57 words

Although credentials of Mr. Vivek Bansal, RP has been checked and verified by the Registry however, on instructions it is stated by learned counsel for petitioner-financial creditor that matter has been settled with OTS and he wants to withdraw the present petition. Keeping in view statement made by him, CP (IB) No. 255/Chd/Hry/2021 is dismissed as withdrawn.