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Tribunals and CommissionsDivision Bench(2023) 06 NCLT CK 3093

Simran Exports Pvt. Ltd. vs Nirmal Inductocast Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 14 June 2023

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Rajeev Mehrotra, Technical Member
CASE NUMBER
CP No. (IB)- 52/9/JPR/2023

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Judgment

2 paragraphs · 81 words

Heard Mr. Sandeep Kumar Jain, PCS appearing on behalf of the Petitioner.

None appears on behalf of the Respondent. IA has been filed on behalf of the Petitioner seeking withdrawal of the Petition. It is stated in the Petition that the Operational Creditor is of the view that rehabilitation of the Company is not possible. All assets of the Corporate Debtor are already sold. In view of the application filed by the Applicant. CP No. (IB)- 52/9/JPR/2023 is dismissed as withdrawn.