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Tribunals and CommissionsDivision Bench(2021) 09 NCLT CK 0442

Shyam Enterprises vs Maa Gauri Poultry Pvt. Ltd.

National Company Law Tribunal · Decided on 6 September 2021

HON’BLE JUDGES
Rajesh Sharma, Member (Technical) · Suchitra Kanuparthi, Member (Judicial)
CASE NUMBER
CP(IB)-4631(MB)/2019

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Judgment

3 paragraphs · 60 words

O R D E R

1.

Mr. Geeta Lundwani, Ld. Counsel for the Petitioner present. None for the Corporate Debtor.

2.

Counsel for the Petitioner seeks leave of the Court to withdraw the Petition as the Petitioner is not inclined to pursue the matter. At the request of the Counsel for the Petitioner, Petition [CP(IB)-4631(MB)/2019] is dismissed as not pressed.