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Tribunals and CommissionsDivision Bench(2022) 10 NCLT CK 0356

Shyam Duvey, Prop. Harsh Agencies and Infra Projects vs Rajtech Infrastructure Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 18 October 2022

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Prasanta Kumar Mohanty, Technical Member
RESULT
Disposed Of
CASE NUMBER
IA No. 495/JPR/2022, CP No. (IB)- 312/9/JPR/2019

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Judgment

1 paragraphs · 67 words

This is an application filed by the RP for communication of decision of Committee of Creditors to appoint Interim Resolution Professional as Resolution Professional. It is seen that CoC by a mandate of 100 % passed a resolution to appoint Mr. Ajay Kumar Atolia as RP in this matter. Mr. Ajay Kumar Atolia is confirmed as RP in this matter. IA No. 495/JPR/2022 stands disposed of accordingly.