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Judgment
4 paragraphs · 51 words
ORDER
Learned Counsel, Mr. Udit Agrawal appearing for the Financial Creditor submitted that now debt is assigned and the Financial Creditor does not wish to proceed with and he seeks permission with liberty to withdraw the same.
Permission to withdraw the matter is granted.
Accordingly, C.P.(IB)/5(MP)2021 stands withdrawn and disposed of.
