High CourtsSingle Bench(2026) 10 MEG CK 0031

Shri. Rowell M. Sangma vs The State Of Meghalaya & Ors.

Meghalaya High Court · Decided on 1 October 2026

HON’BLE JUDGES
H.S. Thangkhiew, J
RESULT
Disposed Of
CASE NUMBER
WP(C). No. 586 of 2025

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Judgment

3 paragraphs · 74 words
1.

Pursuant to the order dated 24-08-2026, Mr. A.H.Kharwanlang, learned Addl. Sr. GA has produced a communication dated 30-09-2026 indicating that the petitioner has since been promoted to the existing post of LD Assistant.

2.

Though none appears for the petitioner, as nothing remains for consideration in the matter, the writ petition is closed and disposed of.

3.

Copy of the order dated 30-09-2026 is taken on board and made part of the record.