Tribunals and CommissionsDivision Bench(2020) 12 NCLT CK 0620

Shreenath Ceramics Industries vs New Vardhman Vitrified Pvt Ltd

National Company Law Tribunal, Ahmedabad Bench · Decided on 18 December 2020

HON’BLE JUDGES
Manorama Kumari, Member Judicial · Chockalingam Thirunavukkarasu, Member Technical
CASE NUMBER
C.P.(I.B) No. 192/NCLT/AHM/2019

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Judgment

5 paragraphs · 54 words

Advocate, Mr. Kamlesh Vaidankar appeared on behalf of the Petitioner.

Advocate, Mr. Harmish K Shah appeared on behalf of the Respondent.

Learned lawyer appearing on behalf of the Petitioner filed a pursu to withdraw the instant petition as the matter has been settled.

The permission is granted.

Accordingly, CP(IB) 192/2019 is dismissed as withdrawn.