Tribunals and CommissionsDivision Bench(2021) 10 NCLT CK 0452

Shree Sai Calnates India Pvt Ltd vs Sujala Pipes Pvt Ltd

National Company Law Tribunal · Decided on 7 October 2021

HON’BLE JUDGES
Shrimadan Bhalchandra Gosavi, Member (Judicial) · Veera Brahma Rao Arekapudi, Member (Technical)
CASE NUMBER
CP (IB) No. 275/9/HDB/2020

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Judgment

6 paragraphs · 41 words

ORDER

Learned counsel for operational creditor appeared.

Joint withdrawal memo is filed for settlement.

Both the parties submitted that matter is settled.

Permission is granted, with liberty to approach proper forum.

Accordingly, CP (IB) No. 275/9/HDB/2020 is withdrawn and disposed of.