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Judgment
3 paragraphs · 57 words
Learned counsel for the applicant states that he has been received Rs. 7,68,500/- is full & final settlement and on instructions he prays to withdraw the application. Prayer is granted. Application is allowed to be withdrawn.
Mr. Abhishek Kumar from the Accounts Department of the Corporate Debtor is present in person.
IB-1432/ND/2018 stands withdrawn and disposed of.