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Judgment
6 paragraphs · 54 words
ORDER
Advocate, Mr. Kishan Dave on behalf of Advocate, Mr. Rashesh Parikh for the Petitioner appeared.
Advocate, Mr. Radhesh Vyas appeared on behalf of the Respondent.
The learned lawyer on behalf of the Petitioner filed withdrawal pursuits to withdraw the instant petitioner.
The prayer is allowed.
Accordingly, the C.P.(I.B) 278/2020 is dismissed as withdrawn.