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Judgment
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Learned Counsel Mr. Shivang P Jain appeared for the Financial Creditor.
Learned Counsel Mr. Amiraj R Barot appeared for the Corporate Debtor.
Learned Counsel for the Financial Creditor filed purshish for withdrawal of this proceeding. Permission is granted.
Accordingly, CP (IB) 45 of 2020 stands withdrawn and disposed of.