Tribunals and CommissionsDivision Bench(2022) 09 NCLT CK 0417

Shine Plastics Through Its Proprietor Mr. Shaileshkumar Jasubhai Shah vs Classic Build Projects Pvt Ltd

National Company Law Tribunal · Decided on 14 September 2022

HON’BLE JUDGES
Kaushalendra Kumar Singh, Member (T) · Dr. Madan B. Gosavi, Member (J)
CASE NUMBER
IA/743(AHM)2022 in CP(IB) 59 of 2020

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Judgment

2 paragraphs · 58 words

ORDER

This application is filed by the original Operational Creditor. We heard Learned Counsel. He submitted that matter is settled between the parties. On the basis of that, the Operational Creditor filed this application for withdrawal of the main CP. Since the matter is settled, permission to withdraw is granted. Accordingly, the matter stands withdrawn and disposed of.