Tribunals and CommissionsDivision Bench(2022) 07 NCLT CK 0388

Shalu Arora & Anr. vs Blue Coast Infrastructure Development Pvt. Ltd.

National Company Law Tribunal, Chandigarh Bench · Decided on 14 July 2022

HON’BLE JUDGES
Subrata Kumar Dash, Member (Technical) · Harnam Singh Thakur, Member (Judicial)
CASE NUMBER
CP(IB) No.248/Chd/HP/2020

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It is stated by learned counsel for the petitioner that on instructions and as per the Settlement Agreement dated 08.06.2021, he seeks leave of this Tribunal to withdraw the present petition. Keeping in view, the statement made by learned counsel for the petitioner, the present petition is dismissed as withdrawn.