AI Structured Summary
Not yet generated for this judgment
Judgment
Vinod Chauhan,Served
Rushed Ahmed Sadiq,Served
Jagabir Singh,Served
Mukesh,Served
Virender Raizada,Served
Sudha Rani,Served
Suraj Prakash Kansal,Served
Shabiya Manzoor,Served
Lalite Raj,Served
Rayees Ahemed,Served
Asrif Khan,Served
Mohd. Hannan,Served
Vinay & Rekha Bajaj,Served
Sandeep Narang,Served
Ashwani Kumar,Served
Hitender Chauhan,Served
Raj Kumar,Served
Kanwar Bhan,Served
Bhaskar Koli,Served
Mohd. Aslam,Served
Sujata,Served
Pankaj,Served
Sunil Kumar,Served
Manish Kumar,Served
Naveen Kumar,Served
Anita Yadav,Served
Nirdosh Jain,Served
Arti Gera,Served
Madan Mohan Rout,Served
Laxman Bisht,Served
The petition is disposed of in the above terms.,
List on 10th January, 2018 to consider the Action Taken Report to be filed by the Municipal Corporation of Delhi (MCD) - one week before the",
date of hearing.,
In the event MCD decides to take any action towards demolition, the Delhi Police is directed to cooperate and ensure availability of such",
personnel, as is necessary.",
Order Dasti to the parties.,