AI Structured Summary
Not yet generated for this judgment
Judgment
Prior to NIT dtd.
23/24.02.2018.",NIT dated 23/24.2018,"NIT dated
14/15.05.2018.
Firms/ NGOs,
having experience in
the field of
“Operation,
Management and
Maintenance of
Jan Suvidha
Complexes
(minimum 100
WCs) or similar
housekeeping work
including toilets
for a minimum
period of one year.","The bidders who fulfil the
following requirements shall
only be eligible for
participation in the tender for
said work:-
(A) Experience of having
successful completed
following works during last 7
years-
Three similar completed
works, each costing not less
than the amount equal to
40% of estimated cost put to
tender. Or
Two similar completed
works, each costing","(A ) Experience of having
successful completed
following works during last 7
years-
Three similar completed works,
each costing not less than the
amount equal to 40% of
estimated cost put to tender.
Or
Two similar completed works,
each costing not less than the
amount equal 60% of the
estimated cost put to tender.
Or
One similar completed work of
aggregate cost
,"not less than the amount
equal 60% of the estimated
cost put to tender.
Or
One similar completed work
of aggregate cost not less
than the amount equal to
80% of the estimated cost
put to tender.
AND
(B) One completed work of
similar nature costing not
less than the amount equal
to 40% of the estimated cost
put to tender with some
Government
Departments/
Autonomous Bodies/
Public Sector Undertakings
during the last 7 years.","not less than the amount equal to
80% of the estimated cost put to
tender.
AND
(B) One completed work of
similar nature costing not less
than the amount equal to 40% of
the estimated cost put to tender
with some
Government
Departments/
Autonomous Bodies/
Public Sector Undertakings
during the last 7 years.
(Regarding the above
conditions-A & B of Eligibility
Criteria in respect of Experience
of work, it is clarified that any
agency/consortium having
executed one completed Govt.
work of similar nature costing
equal to 40% of the estimated
cost put to tender or more, to be
considered under the Eligibility
Criterion-A, the Eligibility
CriterionB shall not be required
to be fulfilled by that
agency/consortium separately)
Work,"NIT dtd.
23/24.02.2018","NIT dtd.
14/15.05.2018
Within jurisdiction of
Divisions: C-5, C-6.
Total number of WCs 4746
for a period of one year.","Rs. 20,65,07,952/-","Rs. 15,11,14,920/-
Within jurisdiction of
Divisions: C-10, C11 & C-
Total number of WCs
3799","Rs. 16,53,02,088/-","Rs. 12,11,44,320/-
Within jurisdiction of
Divisions: C-7, C-8 & C-9.
Total number of WCs 4189","Rs. 18,22,71,768/-","Rs. 13,21,54,572/-
Within jurisdiction of
Divisions: C-1, C-2, C-3 &
C-4. Total number of WCs
5128.","Rs. 22,31,29,536/-","Rs. 16,17,78,144/-
