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Judgment
Sh. Yatin Malhotra appeared for Complainant and submitted a copy of Authority Letter in his favor. Taken on record.
The Authorized Representative states that the Complainant has booked a residential unit with the project named “Officers Enclave-4” of the Respondent Society and has paid an amount of Rs. 5,51,000/- till date.
However, the project has not come up till date, and therefore, the Complainant seeks refund of the amount paid.
It is further noted that name of one Mr. Kishore Malhotra is also be reflected as co-allottee on the receipt submitted as proof of payment.
Authorized Representative is advised to amend the complaint by adding the name of co-allottee in the array of Complainants for which office will provide him the edit mode.
List the case on 08.04.2024 at 2:30 pm.
