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Judgment
7 paragraphs · 115 words
1.
All above cases were heard together being of similar nature.
2.
Adv. Awnish Maithani appeared on behalf of the Complainants.
3.
Adv. Mohit Nehra appeared on behalf of the Respondents, after hearing was concluding and Ld. Counsel for Complainants had left. He filed replies to all five complaints.
4.
Replies are taken on record.
5.
Ld. Counsel for the Respondents will serve the copies of replies in all the five cases on the Ld. Counsel for the Complainants during the course of the day.
6.
Complainants may file rejoinders, if they wish by 15.01.2023 with copies served on the Respondents.
7.
All cases are posted for further hearing on 07.02.2023 (Tuesday) at 11:00 a.m.