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Judgment
Adv. Chaitanya appeared on behalf of the Complainant.
None appeared for the Respondents.
Notice of the complaint was sent to the Respondents by post and through e-mail dated 11.03.2025.
As per the track consignment report, notice by post has been served at one of the addresses.
Ld. Counsel has informed that he had also sent notice along with the complaint to the Respondents at the address SF-2A, 2nd Floor, Wadhwa Plaza-2, Plot No. 5, Central Market, Sector 10, Dwarka, New Delhi-110075 and notice has been served.
In view of the above, the Respondent is given one more opportunity to file their reply by 25.08.2025 with copy served on the Complainant.
Complainant may file rejoinder, if any, by 05.09.2025 with copy served on the Respondents.
Matter be listed on 09.09.2025 at 11:30 am.
In case the Respondents fail to appear or file their reply, they shall be proceeded ex-parte on the next date of hearing.