Tribunals and CommissionsDivision Bench(2023) 01 NCLT CK 0548

Sh. Ashish Kumar & Anr. vs Dwarkadhis Projects Pvt. Ltd.

National Company Law Tribunal · Decided on 3 January 2023

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · L.N. Gupta, Member (T)
RESULT
Allowed
CASE NUMBER
(IB)-881/ND/2022

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Judgment

3 paragraphs · 54 words

ORDER

Ld. Counsel appearing for the Applicant wishes to withdraw the present petition. In view of the stand taken by him, the petition is allowed to be withdrawn. It goes without saying that the Applicant is at liberty to file a fresh application in accordance with law.

Accordingly, the IB-881/ND/2022 stands Dismissed as withdrawn.