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Tribunals and CommissionsDivision Bench(2022) 05 NCLT CK 0684

SC Jain Construction Pvt Ltd vs Welspun Infrafacility Pvt Ltd

National Company Law Tribunal · Decided on 23 May 2022

HON’BLE JUDGES
Abni Ranjan Kumar Sinha, Member (Judicial) · Hemant Kumar Sarangi, Member (Technical)
CASE NUMBER
IB-167/ND/2021

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Judgment

1 paragraphs · 59 words

We notice that the written synopsis filed by the Respondent is reflected on DMS but the written synopsis filed on behalf of Applicant on 09.05.2022 is not available on DMS. Therefore, the Applicant is well advised to get it verify from the Registry, if any defect is pointed out remove and upload the same. List the matter on 07.07.2022.