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Judgment
ORDER
IA.No.1454/2020: - PCS, Nimad Sahasrabuddhe appeared for the Liquidator. Counsel, Mr. Mohammed Varawala appeared for the Respondent No. 3. Counsel, Ms. Megh Soni appeared for the Respondent No. 4. Counsel for the Liquidation states across the bar that he has not pressing the IA.No.1454/2020 filed under Section 19(2). In view of the above statement, the present IA.No.1454/2020 is dismissed as withdrawn. File be consigned to records.
IA.No.1678/2021: - PCS, Nimad Sahasrabuddhe appeared for the Liquidator. At the request of the Counsel for the liquidator list this matter on 09.10.2023.
IA.No.1877/2020: - Counsel, Ms. Megh Soni appeared for the Respondent No. 1. Counsel, Mr. Mohammed Varawala appeared for the Respondent No. 3. None present for the Respondent No. 3 to 12. Registry is directed to issue notice to the Respondent No. 3 to 12, returnable on 09.10.2023. Respondent is also directed to file reply, if any, well before the next date of hearing and copy of the reply may also be served to the counsel for the applicant. List this matter on 09.10.2023.
IA.No.2557/2022: - PCS, Nimad Sahasrabuddhe appeared for the Liquidator. The present application is filed by the Liquidator for placing on record the Progress Report dated 12.10.2022, for the quarter 01.07.2022 to 30.09.2022 on record. The Progress Report of the liquidator is taken on record no order is called for. With the aforesaid observation the IA.No.2557/2022 is allowed and disposed of.
IA.No.3107/2022: - PCS, Nimad Sahasrabuddhe appeared for the Liquidator. The present application is filed by the Liquidator for placing on record the Progress Report for the quarter ended on 30.09.2022. The said Progress Report of the liquidator is taken on record. No order is called for. With the aforesaid observation the IA.No.3107/2022 is allowed and disposed of.
IA.No.3465/2023: - PCS, Nimad Sahasrabuddhe appeared for the Liquidator. The present application is filed by the Liquidator for placing on record the Progress Report for the period ended on 28.02.2023. The said Progress Report of the liquidator is taken on record. No order is called for. With the aforesaid observation the IA.No.3465/2023 is allowed and disposed of.
