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Judgment
2 paragraphs · 83 words
O R D E R
Ld. Counsel Ms. Lekha for Mr. Nethan Reddy for the Operational Creditor and Ld. Counsel Mr. Praveen Kumar for the Corporate Debtor present physically. A joint memo signed by Advocates reported settlement of the subjected CP is e-filed and also physically today. The OC seeks to withdraw the above CP, in view of the settlement mentioned in the memo. Memo is taken on record and CP (IB) No.333/9/HDB/2020 is disposed of as settled between the parties. No costs.