Tribunals and CommissionsDivision Bench(2022) 05 NCLT CK 0632

Sanhit Polymer Private Limited vs Nobile Ice Cream Company Pvt. Ltd

National Company Law Tribunal, Kolkata Bench · Decided on 20 May 2022

HON’BLE JUDGES
Rajasekhar V.K., Member (Judicial) · Balraj Joshi, Member (Technical)
CASE NUMBER
C.P. (IB)/341(KB)2020

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Judgment

4 paragraphs · 33 words

ORDER

1.

Ld. Counsel on both sides present.

2.

Both sides report a happy settlement out of Court. Recording these submissions, C.P. (IB)/341(KB)2020 is dismissed as withdrawn.

3.

File be consigned to records.