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Judgment
5 paragraphs · 55 words
Mr. Pranav D Thakkar, Learned Lawyer, appeared on behalf of the Petitioner.
Mr. Pratik Thakkar, Learned Lawyer, appeared on behalf of the Respondent.
Learned lawyer for the Petitioner filed a purse to withdraw the instant petition.
The permission is granted.
Accordingly, the instant IB Petition, i.e., CP (IB) No.302 of 2019, is dismissed as withdrawn.
